Supreme Court - Daily Orders
Union Of India vs No 3985377X Ex Havildar And Honorary ... on 17 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.21 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No.1/2017 in Civil Appeal Diary No(s).5183/2017
UNION OF INDIA AND ORS Appellant(s)
VERSUS
NO 3985377X EX HAVILDAR AND
HONORARY NAIB SUBEDAR RAM DASS Respondent(s)
(for leave to appeal u/s 31(1) of the armed forces tribunal act,
2007 and office report)
Date : 17/04/2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s)
Mr.P.S.Patwalia, ASG
Mr.R.Balasubramanian, Adv.
Ms.Natasha Vinayak, Adv.
Mr.Mukesh Kumar Maroria, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the question of delay as well as application for leave to appeal.
Tag with Civil Appeal Diary No.5184 of 2017.
(Ashok Raj Singh) (H.S.Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.04.18
13:22:53 IST
Reason: