Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Assam - Subsection Section 5(2) in Assam General Sales Tax Act, 1993 (2)The member of the Tribunal including President so appointed may continue as such till he attains the age of sixty two years.
