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State of Jammu-Kashmir - Section

Section 32 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

32. Reservation in higher educational institutions.

(1)All Government institutions of higher education and other higher education institutions receiving aid from the Government shall reserve not less than five per cent seats for persons with benchmark disabilities.
(2)The persons with benchmark disabilities shall be given an upper age relaxation of five years for admission in institutions of higher education.