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[Cites 0, Cited by 1] [Section 45ZC] [Entire Act]

Union of India - Subsection

Section 45ZC(3) in The Banking Regulation Act, 1949

(3)The banking company shall, before returning any articles under this section to the nominee or the person appointed under sub-section (2), prepare, in such manner as may be directed by the Reserve Bank from time to time, an inventory of the said articles which shall be signed by such nominee or person and shall deliver a copy of the inventory so prepared to such nominee or person.