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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in The University of Rajasthan (Amendment) Act, 1987

(b)between the words "the provisions thereof', and the words "the Government", the words "and in giving effect to the provisions of the University of Rajasthan (Amendment) Act, 1987," shall be inserted.