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State of Odisha - Section

Section 14 in Madhu Babu Pension Yojana Rules, 2008

14.

The Block Development Officer shall send a copy of the sanction order with the Photo Identity Card in Form MBPY-V as per Rule-15 or, the rejection order to the applicant within a week of the receipt of such order Under Certificate of Posting under intimation to the Executive officer concerned where necessary. Payment of pension in full shall commence from the first of the month following the month of sanction as per their priority in the Register in Form MBPY-II subject to accrual of vacant slots due to death of a pensioner or otherwise or,increase in targeted no. of beneficiaries in respect of that particular Grama Panchayat/Urban Local Body.