Section 164(2)(iii) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 164(2)(iii) in The Central Motor Vehicles Rules, 1989

(iii)while examining the applicant, I have directed special attention to his/her hearing ability, the condition of the arms, legs, hands and joints of both extremities of the applicant; and

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Union of India - Subsection

Section 164(2)(iii) in The Central Motor Vehicles Rules, 1989