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[Cites 0, Cited by 0] [Section 242D] [Entire Act]

State of Maharashtra - Subsection

Section 242D(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(3)Any employee so transferred to a Zilla Parishad shall be treated as the junior most in the appropriate cadre of that Zilla Parishad service, from the specified date.