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State of Andhra Pradesh - Section

Section 7 in A.P. Food Security Rules, 2017

(7)On completion of each identification process, the State Government shall place in public domain, the lists of names of households identified for inclusion in priority or Antyodaya Anna Yojana category households, list of individuals identified for entitlements in the form of cash and supplementary nutrition through a website exclusively designed for the purpose and display the list at the Gram Panchayat/Ward Office, Anganwadi Centre and Ration shop prominently.