Section 173(1)(b) in Haryana Municipal Corporation Act, 1994

[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Haryana - Subsection

Section 173(1)(b) in Haryana Municipal Corporation Act, 1994

(b)in any other case, so much of the service pipe as lies between the main and the boundary of the street in which the main is laid, and includes the ferrule at the junction of the service pipe with the main, and also -

(i)where the communication pipe ends at a stopcock that stopcock; and

(ii)any stopcock fitted on the communication pipe between the end thereof and the main;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 173(1)(b) in Haryana Municipal Corporation Act, 1994