Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 395 in Rajasthan Land Revenue (Land Records) Rules, 1957

395. Miscellaneous.

- The Inspecting officer should also see, at the time of his inspection, whether the Office Qanungo does any work not provided for in the rules and whether it is so heavy as to interfere with his regular duties and whether any unauthorised agents are employed by the Office Qanungo or his assistants to assist them in the disposal of their work. If the staff in the Office Qanungo's office is overworked, what relief is possible and how; and if it is under-worked, what reduction in the staff is necessary.