Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The copies of photographs required by sub-section (3) of section 30 of the Act shall be of a size not more than fifty millimeters by sixty-four millimeters. It shall be taken from front, and shall be in black and white colour on glazed paper.