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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)For extraordinary meetings, notices specifying the place, date and time of the meeting, as approved by the Chairperson, shall be sent by the Secretary to the Chairperson and the members at least seven days before the date of the meeting, by registered post.