Supreme Court - Daily Orders
M/S Crest Steel And Power Pvt Ltd vs Punjab National Bank on 20 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
1
ITEM NO.20 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15398/2018
(Arising out of impugned final judgment and order dated 10-05-2018
in MP No. 2271/2018 passed by the High Court of M.P Principal Seat
at Jabalpur)
M/S CREST STEEL AND POWER PVT LTD Petitioner(s)
VERSUS
PUNJAB NATIONAL BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.82807/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS )
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Amit Sibal, Sr. Adv.
Mr. S.B. Upadhyay, Adv.
Mr. Sandeep Bisht, Adv.
Mr. Aditya Dhar, Adv.
Mr. Ranjan Kumar Pandey, AOR
Mr. Anuj Tiwari, Adv.
Mr. Shrey Vardhan Rateria, Adv.
For Respondent(s) Mr. Rajesh Kumar-I, AOR
Mr. Gaurav Kumar Singh, Adv.
Mr. Anant Gautam, Adv.
Mr. Aakash Sehrawat, Adv.
Mr. V. Govinda Ramanan, Adv.
Mr. Anmol Mehta, Adv.
Signature Not Verified
Digitally signed by
POOJA ARORA
UPON hearing the counsel the Court made the following
Date: 2018.07.23
17:33:58 IST
Reason:
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material. 2 Permission to file additional documents is granted.
In the facts of the case, we are not inclined to interfere. The special leave Petition is accordingly dismissed.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER