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[Cites 0, Cited by 2] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(11) in Uttarakhand Panchayati Raj Act, 2016

(11)If any villagers to keep Haat market in the Gram Panchayat, then the concerned Gram Panchayat has right to issue licence of such halt, such provisions may be incorporated, as may be prescribed.