Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(i) in Rice-Milling Industry (Regulation) Act, 1958 (i)" rice mill" means the plant and machinery with which, and the premises, including the precincts thereof, in which or in any part of which, rice- milling operation is carried on.
