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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1)(c) in Kerala Police Act, 1960

(c)by himself or those acting under his orders, break into or through or pull down, or use for the passage of houses or other appliances, any premises for the purpose of extinguishing the fire, doing as little damage as possible;