Punjab-Haryana High Court
Samid Ahmed And Ors vs State Of Haryana And Another on 14 January, 2019
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
120
CRM-M-62165-2018
Date of Decision : 14.01.2019
Samid Ahmed and others ...... Petitioners
Versus
State of Haryana and another ...... Respondents
CORAM : HON'BLE MR.JUSTICE AJAY TEWARI
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Present : Mr. B.S. Tewatia, Advocate
for the petitioners.
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AJAY TEWARI, J. (ORAL)
After arguing for some time, counsel for the petitioners prays for permission to withdraw this petition.
Allowed as prayed for.
Dismissed as withdrawn.
Since the main case has been decided, the pending criminal miscellaneous application, if any, also stands disposed of.
( AJAY TEWARI )
January 14, 2019 JUDGE
ashish
Whether speaking/reasoned - Yes/No
Whether reportable - Yes/No
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