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Punjab-Haryana High Court

Samid Ahmed And Ors vs State Of Haryana And Another on 14 January, 2019

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH
120
                                  CRM-M-62165-2018
                                  Date of Decision : 14.01.2019


Samid Ahmed and others                                    ...... Petitioners

                                 Versus

State of Haryana and another                              ...... Respondents



CORAM : HON'BLE MR.JUSTICE AJAY TEWARI
                     ***
Present :   Mr. B.S. Tewatia, Advocate
            for the petitioners.
                          ***


AJAY TEWARI, J. (ORAL)

After arguing for some time, counsel for the petitioners prays for permission to withdraw this petition.

Allowed as prayed for.

Dismissed as withdrawn.

Since the main case has been decided, the pending criminal miscellaneous application, if any, also stands disposed of.



                                                      ( AJAY TEWARI )
January 14, 2019                                           JUDGE
ashish


            Whether speaking/reasoned         -      Yes/No

            Whether reportable                -      Yes/No




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