Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8)(b) in West Bengal Land Reforms Act, 1955

(b)by the labour of any member of his family, or