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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008

(b)It shall scrutinize and approve the labour budgets of the districts at the beginning of each Financial year and indicate State Government fund in support to the districts;