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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(2)(c) in Tamil Nadu Panchayats Act, 1994

(c)fees on vehicles including motor vehicles as defined in the Motor Vehicles Act, 1988 (Central Act 59 of 1988) or pack animals bringing, or on persons taking into such market any goods for sale;