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State of Tripura - Section

Section 1 in The Tripura Co-operative Societies Rules, 1976

1. Short title, extent and commencement.

(1)These Rules may be called the Tripura Co-operative Societies Rules, 1976.
(2)They extend to the whole of the State of Tripura.
(3)They shall come into force on and from the date of their publication in the official Gazette.