Section 4 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
4. Model Roster.
(1)The State Government shall prescribe model rosters indicating the number of posts and services to be reserved for the Socially and Educationally Backward Classes and the number to be left unreserved :Provided that no such roster shall operate after the required percentage of the reservation is achieved in a grade or cadre and the posts released thereafter by retirement, resignation, promotion or otherwise of the persons belonging to the unreserved or reserved category, as the case may be, are to be filled up by appointment of person belonging to the respective category, so that the prescribed percentage of reservation is maintained.(2)The appointing authorities shall maintain rosters in the prescribed form.(3)The rosters shall be consulted for ascertaining the number of posts reserved but the appointments shall be made in order of merit as shown in the select list.
