Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jharkhand - Subsection Section 67(k) in Bihar Coal Mining Area Development Authority Rules, 1988 (k)No person suffering from any skin disease or from any infections or contagious disease shall be permitted to enter the slaughter house.
