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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(3)(c) in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018

(c)whether the party had made a frivolous counterclaim leading to delay in the disposal of the case ;