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[Cites 0, Cited by 1] [Section 2(8)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(8)(v) in The Punjab Registration of Money-lender's Act, 1938

(v)a loan advanced by a bank, a co-operative Society or a company whose accounts are subject to audit by a certificated auditor under the Indian Companies Act, 1913;