Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act] State of Andhra Pradesh - Subsection Section 116(2)(i) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (i)the control and management of lands and buildings acquired by, vested in or belonging to, the Authority;