Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(2)(c) in The Mahajati Sadan Act, 1949 (c)the manner in which and the authority by which a vacancy in the office of a trustee appointed under section 4 shall be filled,