Telangana High Court
Smt. Lakshmi Bai, R.R.Dist. vs The Govt.Of Tg.,Home,Hyd., 3 Otrs. on 23 December, 2019
Author: P.Keshava Rao
Bench: P.Keshava Rao
HON'BLE SRI JUSTICE P.KESHAVA RAO
W.P.No.30997 of 2014
ORDER:
Learned counsel appearing for the petitioner seeks permission of this Court to withdraw the Writ Petition.
Permission as sought is accorded. Accordingly, the Writ Petition is dismissed as withdrawn. No costs.
As a sequel, the miscellaneous petitions pending, if any, shall stand dismissed.
__________________________ JUSTICE P.KESHAVA RAO Date: 23-12-2019 kvr