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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(b)in such manner and to such extent as may be determined by the State Government in consultation with the Board.