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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(2)(xxxvii) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(xxxvii)committing unauthorised, unlawful or illegal acts under sub section (40) of section 81 as may be prescribed; or