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Calcutta High Court (Appellete Side)

Shishu Pal Kumar & Ors vs The State Of West Bengal & Others on 29 January, 2021

Author: Arijit Banerjee

Bench: Arijit Banerjee

29/01/2021 Item No.58 Court No.6.

Aloke Through Video Conference W.P.A. 1906 of 2021 Shishu Pal Kumar & Ors.

-Vs-

The State of West Bengal & Others Mr. Kashiswar Ghosal ...for the Petitioners Mr. Ratul Biswas Mr. Kaushik Choudhury ...for the Board.

Affidavit-of-service filed in Court be kept with the record.

A Notification dated December 23, 2020 issued by the West Bengal Board of Primary Education for recruitment of primary teachers is under challenge in this writ petition.

I am told that the same notification is under challenge in several other writ petitions including WPA 636 of 2021 (Risha Sarkar & Others Vs State of West Bengal & Others) and those writ petitions came up for hearing before the Hon'ble Justice Rajarshi Bharadwaj on January 18, 2021. His Lordship passed an interim order on that day calling for a report in the form of affidavit from the West Bengal Board of Primary Education.

2

Let that order dated January 18, 2021 govern the present writ petition and let this writ petition be listed along with WPA 636 of 2021 and other connected writ petitions in the Monthly Combined List of March, 2021, as directed by the order dated January 18, 2021, before the appropriate Bench.

( Arijit Banerjee, J.)