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Patna High Court - Orders

Smt.Mata Raj Rajeshwari Bhagwati Devi vs Ramanand Sharma & Anr on 23 June, 2011

           IN THE HIGH COURT OF JUDICATURE AT PATNA
                      CWJC No.9590 of 2011

              SMT.MATA RAJ RAJESHWARI BHAGWATI DEVI
                               Versus
                     RAMANAND SHARMA & ANR
                             -----------

09.   23.06.2011

The defect no. 'O' is ignored. So far other defects are concerned, as prayed for by the learned counsel for the petitioner, 10 days time is granted to remove the said defects.

Saurabh                               ( Mungeshwar Sahoo, J.)