Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Punjab Open Air Jails Rules, 1978 5. History sheet. - The history sheet of each eligible prisoner shall be prepared at least three months ahead of his transfer to the Open Air Jail and shall be sent to that Jail alongwith the prisoner.
