Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2)(c) in The West Bengal Revenue Intelligence (Collection And Monitoring of Information) Act, 1996 (c)to an officer of the State Government or the Central Government for the purposes of levy, collection or realisation of any tax or duty.