Gujarat High Court
M/S Daimler Chrysler India Private ... vs M/S Kloeckner Desma Machinery Pvt Ltd on 14 February, 2020
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/CRA/403/2016 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 1 of 2019
In R/CIVIL REVISION APPLICATION NO. 403 of 2016
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M/S DAIMLER CHRYSLER INDIA PRIVATE LIMITED (NOW MERCEDES BENZ Versus M/S KLOECKNER DESMA MACHINERY PVT LTD =============================================== Appearance:
MR.SIDDHARTH SETHI, ADVOCATE WITH MR. TABISH SAMDANI, ADVOCATE FOR J SAGAR ASSOCIATES for the PETITIONER(s) No. for the RESPONDENT(s) No. MR JF MEHTA for the RESPONDENT(s) No. MR ZUBIN F BHARDA for the RESPONDENT(s) No. =============================================== CORAM: HONOURABLE MR.JUSTICE ASHUTOSH J. SHASTRI Date : 14/02/2020 IA ORDER Heard learned advocates appearing for the parties.
Put up for orders on 28.02.2020.
(ASHUTOSH J. SHASTRI, J.) DHARMENDRA KUMAR Page 1 of 1 Downloaded on : Sat Feb 15 22:39:27 IST 2020