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State of Rajasthan - Section

Section 5 in Rajasthan Sports University, Jhunjhunu Act, 2013

5. Objects of University.

- The University shall be deemed to have been established and incorporated for the purpose, among others, of-
(i)education, research and dissemination of knowledge in physical education and sports;
(ii)to monitor physical education and sports at all levels in the State academically: Provided that such monitoring shall not infringe the activities of the Rajasthan State Sports Council in any manner;
(iii)to prepare highly qualified leaders in the field of physical education and sports coaching;
(iv)to function as a Centre of Excellence in Academics for generating human resource of higher caliber, for further development of sports;
(v)to be the premier and elite sports centre for research in sports science and its practical application, for improving the sports performance of sports persons;
(vi)to be the hub of training (Higher Performance Training Centre) for sports persons;
(vii)to be a comprehensive Sports Medicine Centre for evaluation, diagnosis, prevention and treatment of athletes;
(viii)to provide the latest sports infrastructure of international standards, indoor and outdoor; and
(ix)to provide a centre for faculty exchange and for collaborating research among the various universities in the country and abroad.