Jammu & Kashmir High Court - Srinagar Bench
Brij Bhushan Sharma vs State Of J&K And Ors on 7 September, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 03
Regular Cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
SRINAGAR
561-A No. 17/2010
IA No. 01/2010
Brij Bhushan Sharma
..... Petitioner(s)
Through: -
Mr. A. H. Naik, Sr. Advocate with Mr. Zia, Advocate
Mr. M. Y. Bhat, Sr. Advocate with Mr. Faizan Majid, Advocate
V/s
State of J&K and Ors.
..... Respondent(s)
Through: -
Ms. Asifa Padroo, AAG CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd Akram Chowdhary, Judge (ORDER) 07.09.2022 Since one of us (Magrey,J) has appeared as counsel in this matter on 19.03.2010, therefore, list this matter before the Bench, of which one of us (Magrey,J) is not a member, after seeking necessary orders from Hon'ble the Chief Justice.
(Mohd Akram Chowdhary) (Ali Mohammad Magrey) Judge Judge SRINAGAR 07.09.2022 "Mohammad Yasin Dar"
MOHAMMAD YASIN DAR 2022.09.07 15:27 I attest to the accuracy and integrity of this document