Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 401] [Entire Act] State of Uttar Pradesh - Subsection Section 401(1) in The General Rules (Civil), 1957 (1)A memorandum book of dates for original suits and appeals in Form No. 77; column 3, and so much of the heading of other columns as relates to appeals being omitted in the memorandum books of the Courts of Munsif and of Small Causes.