Delhi High Court - Orders
Court On Its Own Motion vs Re : Virender Kumar Advocate on 1 November, 2022
Bench: Siddharth Mridul, Amit Sharma
$~S-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.C.REF. 1/2019
COURT ON ITS OWN MOTION ..... Petitioner
Through: Mr. Harsh Prabhakar, Advocate.
(Amicus Curiae).
versus
RE : VIRENDER KUMAR ADVOCATE ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 01.11.2022 The Hon'ble Division Bench has not assembled today. Re-notify on 24.02.2023.
BY ORDER (COURT MASTER) NOVEMBER 01, 2022/AT Click here to check corrigendum, if any Signature Not Verified Digitally Signed CRL.C.REF. 1/2019 Page 1 of 1 By:DURGESH NANDAN Signing Date:04.11.2022 10:33:31