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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(v) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)The Officer-in-charge of the child care institution shall obtain the death certificate and provide a copy to the parents or guardian of the deceased child and also retain a copy in the institution.