Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 65 in The Karnataka Prisons Act, 1963 65. Exhibition of copies of Rules.— Copies of rules made under section 63 shall, so far as they affect the governance of prisons be exhibited both in English and in the regional language in some conspicuous place to which all persons employed within a prison have access.
