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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)An Integrated Information Technology Cell encompassing a range of surveillance equipment, infrastructure for research and retrieval of information from computer searches, systems for data and process modeling, advanced office software products, etc.shall be developed in the Squad and managed by an officer of or above the rank of an Additional Superintendent.The selection of the right personnel to work in the IT environment would require key technical skills that are demanded and they would be required to undergo integrity checks and formally to acknowledge their responsibility.