Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 24 March, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
======================================================
Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Shashank Shekhar, Adv.
For the Respondent/s : Mr.Advocate General
======================================================
CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
7 24-03-2025Learned counsel appearing on behalf of the petitioner seeks time for bringing on record the subsequent development through the Interlocutory Application.
2. Post this matter on 22.04.2025.
(A. Abhishek Reddy , J) Bhardwaj/-
U