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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(j) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(j)“Superintendent of Police” means any officer appointed by the Government, by notification in the Official Gazette, to perform the duties of a Superintendent of Police under this Act.