Section 2(1)(b) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Assistant Commissioner" in relation to these rules, means an officer appointed under Sec. 5(1) of the Act.

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