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State of West Bengal - Section

Section 39 in The West Bengal Separation of Judicial And Executive Functions Act, 1970

39. In section 100, for the words "Magistrate of the first class or Sub-Divisional Magistrate", the words "Sub-Divisional Executive Magistrate, Executive Magistrate of the first class, Sub-Divisional Judicial Magistrate or Judicial Magistrate of the first class" shall be substituted.