Gujarat High Court
Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 5 February, 2021
Author: N.V.Anjaria
Bench: N.V.Anjaria, A.S. Supehia
C/FA/6038/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 6038 of 2019
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RAMJI PACHAN GHEDA (MAHESHWARI)
Versus
RAHUL RAMJIBHAI PARMAR (PARADHI) THROUGH JUSAB AAMAD
RATHOD
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Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1,2,3,4,5
MS KIRTI S PATHAK(9966) for the Defendant(s) No. 3
NOTICE SERVED(4) for the Defendant(s) No. 1,2,4
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CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
and
HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 05/02/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Heard learned advocate Mr. Hiren Modi for the appellants.
The appeal is admitted.
Registry shall call for the record and proceedings from the Tribunal concerned.
(N.V.ANJARIA, J) (A. S. SUPEHIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Sat Feb 06 07:01:26 IST 2021