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Gujarat High Court

Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 5 February, 2021

Author: N.V.Anjaria

Bench: N.V.Anjaria, A.S. Supehia

             C/FA/6038/2019                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/FIRST APPEAL NO. 6038 of 2019

==========================================================
             RAMJI PACHAN GHEDA (MAHESHWARI)
                            Versus
    RAHUL RAMJIBHAI PARMAR (PARADHI) THROUGH JUSAB AAMAD
                          RATHOD
==========================================================
Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1,2,3,4,5
MS KIRTI S PATHAK(9966) for the Defendant(s) No. 3
NOTICE SERVED(4) for the Defendant(s) No. 1,2,4
==========================================================

 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE A.S. SUPEHIA

                                 Date : 05/02/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Heard learned advocate Mr. Hiren Modi for the appellants.

The appeal is admitted.

Registry shall call for the record and proceedings from the Tribunal concerned.

(N.V.ANJARIA, J) (A. S. SUPEHIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Sat Feb 06 07:01:26 IST 2021