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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

(1)The ex officio members, and other Central and State Government officers appointed to the Board will be entitled to Travelling allowance and Daily Allowance for attending the meetings of the Board as per the Travelling Allowances rules applicable to them.