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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)All agencies involved in implementing the provisions of the Act shall share the information with the Village/Ward Implementing Authorities as and when called upon.